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State of Kerala - Section

Section 72 in Kerala Municipality Building Rules, 1999

72. Reconstruction, etc. of existing row buildings.

- Notwithstanding anything contained in these rules, in the case of existing row buildings, reconstruction, repair, alternation or addition, both horizontal and vertical shall be permitted irrespective of whether it is on the side of a street where row buildings are permitted or not, and irrespective of the plot area, use and set backs provided.