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[Cites 0, Cited by 0] [Section 83] [Entire Act]

State of Punjab - Subsection

Section 83(1) in The Punjab Factory Rules, 1952

(1)Except in the case of workers engaged in any work which for technical reasons must be carried on continuously throughout the day, the compensatory holidays to be allowed under sub-section (1) of Section 52 of the Act shall be so spaced that not more than two holidays are given in one week.