Section 1259(f) in Police Regulations, Bengal , 1943
(f)Selection of sites. - Whenever it is proposed to construct departmentally any building estimated to cost over Rs. 2.500 on departmental land, the site shall be selected by a Site Selection Committee composed of members as in Regulation 1255. The Executive Engineer will, however, be a member of the Site Selection Committee in his advisory capacity only, if and when invited by the President to offer professional advice. The Committee will be assembled by the District Officer at the request of the Superintendent of Police who will prepare the necessary site plan and forward it with the proceedings of the Committee, after both have been countersigned by the members, to the Range Deputy Inspector-General, for approval.