Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Sikkim - Section Section 3 in Conduct of the Government Litigation, Rules, 2000 3. Power of the Legal Remembrancer. - The Legal Remembrancer shall exercise the powers as set out hereinafter.
