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[Cites 0, Cited by 0] [Section 211(1)] [Section 211] [Entire Act]

State of Meghalaya - Subsection

Section 211(1)(a) in Meghalaya Municipal Act, 1973

(a)of sewage, rubbish and offensive matter from all public latrines, urinals and drains and from all public roads, and allover property vested in the Board and