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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(1)(c) in The Orissa Glanders and Farcy Rules, 1941

(c)The walls shall be scraped, the wooden mangers and feeding boxes shall be burnt, and all wood work, which has been within reach of horses, shall be carefully washed, with soft soap and hot water containing five per cent crude carbolic acid or phenyl.