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[Cites 0, Cited by 0] [Section 50] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 50(4) in Securities and Exchange Board of India (Employees' Service) Regulations, 2001

(4)No employee, shall, in the performance of his official duties or in the exercise of powers conferred on him, act otherwise than in his best judgement except when he is acting under the direction of his superior.