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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(35) in Telangana Panchayat Raj Act, 2018

(35)"Qualifying Date" in relation to the preparation and publication of every electoral roll under this Act, means the first day of January of the year in which it is so prepared and published;