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[Cites 0, Cited by 0] [Section 415] [Entire Act]

State of Maharashtra - Subsection

Section 415(7) in The City of Nagpur Corporation Act, 1948

(7)Publication of annual administration report and statements of accounts. - (a) the form and contents of the report and statement to be prepared under section 106;
(b)the publication of the said report and statement;
(c)the submission of a copy thereof by the [Commissioner] to the State Government;