Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(14)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(14)(a) in Andhra Pradesh Excise Act, 1968

(a)to take out of any area of the State to which this Act extends to any other area of the State to which this Act does not extend;