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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(e) in Rajasthan Agricultural University Act, 1962

(e)[ to admit colleges, institutions and institutes not maintained by the University, to the privileges of the University and to withdraw all or any of these privileges; [Substituted by Act No. 11 of 1988 dated 15-10-1988 w.e.f. 24-7-1988.]
(ee)to confer autonomous status on a college, institution or department, as the case may be, subject to such conditions as may be laid down in this Act or as may be prescribed by the Statutes and to withdraw the autonomy;]