Section 3 in West Bengal Green University Act, 2017
3. The University. Objects of the University.
(1)There shall be constituted and incorporated a State-aided Unitary University by the name of the West Bengal Green University in the District of Hooghly.(2)The Vice-Chancellor and the members of the Governing Board, so long as they continue to hold such office or membership, shall constitute a body corporate by the name of the West Bengal Green University.(3)The University shall have perpetual succession and common seal and shall have power to sue and be sued by the name of the West Bengal Green University.(4)The Headquarter of the University shall be located at Hooghly.(5)The territorial jurisdiction of the University shall extend to the whole of the State of West Bengal.(6)The University will be a non-affiliating unitary University.
