Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 544] [Entire Act] State of Uttar Pradesh - Subsection Section 544(d) in Rules under the United Provinces Excise Act, 1910 (d)to ascertain the rent charged by owners of trees, selling price of each vendor and the average produce of trees in different localities;
