Section 16(2)(i) in The National Dairy Development Board Act, 1987

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(i)providing financial, technical, administrative, managerial or other assistance or taking such measures as may be necessary-

(A)for the development (if required by the import of quality semen) and preservation of high yielding cattle;

(B)for adopting improved methods of cattle breeding;

(C)for increasing production and supply of better and improved animal feed including fodder; and

(D)generally for the enhancement of the cattle wealth of the country;

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