Section 17(2) in Rajasthan Panchayati Raj (Modification of Provisions in their Application to the Scheduled Areas) Rules, 2011
(2)The Gram Sabha shall ensure that resources are utilized in such a way that :(i)livelihood means are sustained,(ii)inequality among the people does not increase,(iii)resources are not confined to a few people, and(iv)there is full utilization of local resources, in keeping with sustainability.Chapter-V Acquisition of Land, Powers to Prevent Alienation of Land and Control over money Lending
