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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Goa - Subsection

Section 15(2)(b) in The Goa, Daman and Diu Public Health Act, 1985

(b)purchase or take on lease any water-work, or any right to store or to take, convey water, either within or without the limits of its local area; and