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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17(2)(f) in The United Provinces District Boards Primary Education Act, 1926

(f)defining the conditions on which the [State Government] [Substituted by the A.O. 1950 for (Provincial Government) which had been Substituted by the A.O. 1937 for (L.G.).] will bear a share of the cost of providing primary education;