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Andhra Pradesh High Court - Amravati

Life Insurance Corporation Of India, vs Randi Mahalakshmi, on 20 February, 2025

Author: R. Raghunandan Rao

Bench: R. Raghunandan Rao

 APHC010065182025
                    IN THE HIGH COURT OF ANDHRA PRADESH Bench Sr.No:-
                                                             11
                                 AT AMARAVATI              [3446]


                         WRIT PETITION NO: 3888 of 2025

Life Insurance Corporation of India and
another
                                                                 ...Petitioners

      Vs.

Randi Mahalakshmi                                               ...Respondent

                                    **********

Advocate for Petitioners : Sri J. U. M. V. Prasad, learned Standing Counsel for Life Insurance Corporation of India.

Advocate for Respondent : None CORAM : THE CHIEF JUSTICE DHIRAJ SINGH THAKUR SRI JUSTICE R. RAGHUNANDAN RAO DATE : 20th February 2025 PC:

Notice.
Personal notice on the respondent is permitted. List on 03.04.2025.
DHIRAJ SINGH THAKUR, CJ R. RAGHUNANDAN RAO, J AMD