Andhra Pradesh High Court - Amravati
Life Insurance Corporation Of India, vs Randi Mahalakshmi, on 20 February, 2025
Author: R. Raghunandan Rao
Bench: R. Raghunandan Rao
APHC010065182025
IN THE HIGH COURT OF ANDHRA PRADESH Bench Sr.No:-
11
AT AMARAVATI [3446]
WRIT PETITION NO: 3888 of 2025
Life Insurance Corporation of India and
another
...Petitioners
Vs.
Randi Mahalakshmi ...Respondent
**********
Advocate for Petitioners : Sri J. U. M. V. Prasad, learned Standing Counsel for Life Insurance Corporation of India.
Advocate for Respondent : None CORAM : THE CHIEF JUSTICE DHIRAJ SINGH THAKUR SRI JUSTICE R. RAGHUNANDAN RAO DATE : 20th February 2025 PC:
Notice.
Personal notice on the respondent is permitted. List on 03.04.2025.
DHIRAJ SINGH THAKUR, CJ R. RAGHUNANDAN RAO, J AMD