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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Gujarat - Subsection

Section 12(5) in The Gujarat Electricity Duty Act, 1958

(5)Any rescission or modifications so made by the Legislature shall be published in the Official Gazette, and shall thereupon take effect.] [Sub-sections (4) and (5) were inserted, by Gujarat 20 of 1968, Section 6(2).]