Section 4(2) in The Orissa Cement Control Order, 1973
(2)Every person other than a cement producer or manufacturer [or the State Civil Supplies Corporation] [Substituted vide Orissa Gazette Extraordinary No. 876 dated 7.6.1989 Notification No. 14106 - PL.IC. 32/89 dated 12.5.1989.] who is dealing in cement at the commencement of this Order shall apply for a licence within thirty days of such commencement.
