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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Gujarat - Subsection

Section 12(1)(vii) in Bhavnagar University (Amendment) Act, 1987

(vii)One teacher of a University Department other than the Head of the University Department to be nominated by the Vice-Chancellor by rotations from amongst the members of the Court, in the manner specified by the Statutes;