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Securities And Exchange Board Of India - Section

Section 289 in The Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2018

289. Trading lot.

- The minimum trading lot on the stock exchange shall be [two lakh rupees and in multiples thereof] [Substituted 'ten lakh rupees' by Notification No. SEBI/LAD-NRO/GN/2019/08, dated 5.4.2019 (w.e.f. 11.9.2018).].