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Supreme Court - Daily Orders

The Project Director vs S. Kavitha on 7 May, 2026

Author: Pamidighantam Sri Narasimha

Bench: Pamidighantam Sri Narasimha

     ITEM NO.22                          COURT NO.6                    SECTION XII

                           S U P R E M E C O U R T O F           I N D I A
                                   RECORD OF PROCEEDINGS

     PETITION(S)         FOR   SPECIAL    LEAVE    TO   APPEAL   (C)    NO(S).       24595-
     24596/2023

     [ARISING OUT OF IMPUGNED FINAL JUDGMENT AND ORDER DATED 13-04-2023
     IN CMPMD NO. 4232/2023 13-04-2023 IN CMA(MD)SR NO. 12381/2022
     PASSED BY THE HIGH COURT OF JUDICATURE AT MADRAS AT MADURAI]

     THE PROJECT DIRECTOR                                               PETITIONER(S)

                                                  VERSUS

     S. KAVITHA & ANR.                                                  RESPONDENT(S)


     IA NO. 210909/2023 - EXEMPTION FROM FILING O.T.
     IA   NO.    234263/2023   -    PERMISSION   TO                    FILE   ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES

     WITH
     SLP(C) NO. 23393-23394/2023 (XII)

     IA NO. 249893/2024 - APPLICATION FOR ABATEMENT
     IA NO. 249894/2024 - APPLICATION FOR CONDONATION OF DELAY IN FILING
     THE APPLICATION FOR SETTING ASIDE THE ABATEMENT
     IA NO. 67907/2024 - APPLICATION FOR SUBSTITUTION
     IA NO. 214033/2023 - EXEMPTION FROM FILING O.T.
     IA   NO.    234597/2023   -    PERMISSION   TO    FILE   ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES
      SLP(C) NO. 23410-23411/2023 (XII)

     IA NO. 213938/2023 - EXEMPTION FROM FILING O.T.
     IA   NO.    234273/2023   -    PERMISSION   TO                    FILE   ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES
      SLP(C) NO. 23317-23318/2023 (XII)

     IA NO. 213397/2023 - EXEMPTION FROM FILING O.T.
     IA   NO.    234135/2023   -    PERMISSION   TO                    FILE   ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES
      SLP(C) NO. 23545-23546/2023 (XII)

     IA NO. 215743/2023 - EXEMPTION FROM FILING O.T.
     IA   NO.    234412/2023   -    PERMISSION   TO                    FILE   ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES
      SLP(C) NO. 1193-1194/2024 (XII)
Signature Not Verified

Digitally signed by
BORRA LM VALLI
Date: 2026.05.09
     IA NO. 9751/2024 - EXEMPTION FROM FILING O.T.
13:41:21 IST
Reason:

      SLP(C) NO. 1168-1169/2024 (XII)


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IA NO. 9177/2024 - EXEMPTION FROM FILING O.T.
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IA NO. 44895/2024 - EXEMPTION FROM FILING O.T.
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DOCUMENTS/FACTS/ANNEXURES
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IA NO. 40733/2024 - EXEMPTION FROM FILING O.T.
IA    NO.   40735/2024    -    PERMISSION   TO    FILE   ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
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IA NO. 38040/2024 - EXEMPTION FROM FILING O.T.
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JUDGMENT

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IA NO. 265920/2024 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES SLP(C) NO. 28048/2024 (XII) IA NO. 271026/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA NO. 271027/2024 - EXEMPTION FROM FILING O.T. SLP(C) NO. 28035/2024 (XII) IA NO. 270928/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA NO. 270929/2024 - EXEMPTION FROM FILING O.T. SLP(C) NO. 27854/2024 (XII) IA NO. 270259/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA NO. 270260/2024 - EXEMPTION FROM FILING O.T. SLP(C) NO. 28021/2024 (XII) IA NO. 270834/2024 - EXEMPTION FROM FILING O.T. SLP(C) NO. 27833/2024 (XII) IA NO. 270204/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA NO. 270206/2024 - EXEMPTION FROM FILING O.T. SLP(C) NO. 28022/2024 (XII) IA NO. 270820/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA NO. 270822/2024 - EXEMPTION FROM FILING O.T. SLP(C) NO. 28041-28042/2024 (XII) IA NO. 270979/2024 - EXEMPTION FROM FILING O.T. SLP(C) NO. 19092/2025 (XII) IA NO. 153918/2025 - EXEMPTION FROM FILING O.T. SLP(C) NO. 19090/2025 (XII) IA NO. 152925/2025 - EXEMPTION FROM FILING O.T. SLP(C) NO. 19089/2025 (XII) FOR ADMISSION AND I.R. SLP(C) NO. 19095/2025 (XII) IA NO. 152837/2025 - EXEMPTION FROM FILING O.T. 6 SLP(C) NO. 19094/2025 (XII) IA NO. 153252/2025 - EXEMPTION FROM FILING O.T. SLP(C) NO. 19107/2025 (XII) FOR ADMISSION AND I.R. SLP(C) NO. 19108/2025 (XII) SLP(C) NO. 19106/2025 (XII) IA NO. 156439/2025 - EXEMPTION FROM FILING O.T. SLP(C) NO. 19103/2025 (XII) IA NO. 155860/2025 - EXEMPTION FROM FILING O.T. SLP(C) NO. 19105/2025 (XII) SLP(C) NO. 19099/2025 (XII) SLP(C) NO. 19098/2025 (XII) IA NO. 155618/2025 - EXEMPTION FROM FILING O.T. SLP(C) NO. 19096/2025 (XII) SLP(C) NO. 19109/2025 (XII) SLP(C) NO. 19097/2025 (XII) FOR ADMISSION AND I.R. IA NO. 155229/2025 - EXEMPTION FROM FILING O.T. SLP(C) NO. 19104/2025 (XII) DIARY NO(S). 21003/2025 (XII) FOR ADMISSION AND I.R. IA NO. 158706/2025 - CONDONATION OF DELAY IN FILING IA NO. 158708/2025 - CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS IA NO. 158704/2025 - EXEMPTION FROM FILING O.T. DIARY NO(S). 22441/2025 (XII) IA NO. 157467/2025 - CONDONATION OF DELAY IN FILING IA NO. 157466/2025 - EXEMPTION FROM FILING O.T. DIARY NO(S). 22514/2025 (XII) IA NO. 156491/2025 - CONDONATION OF DELAY IN FILING IA NO. 156490/2025 - EXEMPTION FROM FILING O.T. DIARY NO(S). 22515/2025 (XII) IA NO. 156530/2025 - CONDONATION OF DELAY IN FILING IA NO. 156529/2025 - EXEMPTION FROM FILING O.T. SLP(C) NO. 10141-10148/2025 (XII) SLP(C) NO. 9369-9388/2025 (XII) Date : 07-05-2026 These matters were called on for hearing today.

CORAM : HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA HON'BLE MR. JUSTICE ALOK ARADHE For Petitioner(s) : Mr. Maulik Nanavati, Adv.

Mr. Ankit Sahu, Adv.

Ms. Jaikriti S. Jadeja, AOR 7 For Respondent(s) : Mr. A. Selvin Raja, AOR Mr. A. Lakshminarayanan, AOR Mr. S C V Vimal Pani, Adv.

Mr. Madhu Babu, Adv.

Mr. P Venkatesan, Adv.

Mr. P Elangovan, Adv.

Mr. S Senthil Elangovan, Adv.

Mr. T. R. B. Sivakumar, AOR Mr. Deva Vrat Anand, Adv.

Ms. R. Shase, AOR Mr. Kamalesh, Adv.

Ms. R.kanishca, Adv.

Mr. V Sibi Kargil, Adv.

Mrs. V Keerthna, Adv.

Mr. Ashish Kumar Upadhyay, AOR Mr. M Navin Kumar, Adv.

Ms. Ishtha Singh, Adv.

Mr. Surit Chaubey, Adv.

Mr. C. Solomon, AOR Mr. M.p. Parthiban, AOR Ms. Priyaranjani Nagamuthu, Adv. Mr. Bilal Mansoor, Adv.

Mr. Shreyas Kaushal, Adv.

Mr. S. Geyolin Selvam, Adv.

Mr. Alagiri K, Adv.

Mr. Shivansh Sharma, Adv.

Mr. Abhishek S, Adv.

Mr. Vinay Kumar Singh, Adv.

Mr. M. Veeraragavan, AOR Mr. Vasantha Kumar A, Adv.

Mr. Satyendra Kumar, Adv.

Mr. Devesh Kumar Mishra, AOR Mr. Himanshu Nagarwal, Adv.

Mr. A Velan , AOR UPON hearing the counsel the Court made the following O R D E R 8 In view of the letter addressed by learned counsel for the petitioner seeking adjournment, list on 31.07.2026.

(B. LAKSHMI MANIKYA VALLI) (NIDHI WASON) COURT MASTER (SH) ASSISTANT REGISTRAR 9