Supreme Court - Daily Orders
The Project Director vs S. Kavitha on 7 May, 2026
Author: Pamidighantam Sri Narasimha
Bench: Pamidighantam Sri Narasimha
ITEM NO.22 COURT NO.6 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
PETITION(S) FOR SPECIAL LEAVE TO APPEAL (C) NO(S). 24595-
24596/2023
[ARISING OUT OF IMPUGNED FINAL JUDGMENT AND ORDER DATED 13-04-2023
IN CMPMD NO. 4232/2023 13-04-2023 IN CMA(MD)SR NO. 12381/2022
PASSED BY THE HIGH COURT OF JUDICATURE AT MADRAS AT MADURAI]
THE PROJECT DIRECTOR PETITIONER(S)
VERSUS
S. KAVITHA & ANR. RESPONDENT(S)
IA NO. 210909/2023 - EXEMPTION FROM FILING O.T.
IA NO. 234263/2023 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
WITH
SLP(C) NO. 23393-23394/2023 (XII)
IA NO. 249893/2024 - APPLICATION FOR ABATEMENT
IA NO. 249894/2024 - APPLICATION FOR CONDONATION OF DELAY IN FILING
THE APPLICATION FOR SETTING ASIDE THE ABATEMENT
IA NO. 67907/2024 - APPLICATION FOR SUBSTITUTION
IA NO. 214033/2023 - EXEMPTION FROM FILING O.T.
IA NO. 234597/2023 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
SLP(C) NO. 23410-23411/2023 (XII)
IA NO. 213938/2023 - EXEMPTION FROM FILING O.T.
IA NO. 234273/2023 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
SLP(C) NO. 23317-23318/2023 (XII)
IA NO. 213397/2023 - EXEMPTION FROM FILING O.T.
IA NO. 234135/2023 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
SLP(C) NO. 23545-23546/2023 (XII)
IA NO. 215743/2023 - EXEMPTION FROM FILING O.T.
IA NO. 234412/2023 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
SLP(C) NO. 1193-1194/2024 (XII)
Signature Not Verified
Digitally signed by
BORRA LM VALLI
Date: 2026.05.09
IA NO. 9751/2024 - EXEMPTION FROM FILING O.T.
13:41:21 IST
Reason:
SLP(C) NO. 1168-1169/2024 (XII)
1
IA NO. 9255/2024 - EXEMPTION FROM FILING O.T.
IA NO. 9254/2024 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
SLP(C) NO. 1160-1161/2024 (XII)
IA NO. 9177/2024 - EXEMPTION FROM FILING O.T.
IA NO. 9176/2024 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
SLP(C) NO. 1839-1840/2024 (XII)
IA NO. 15808/2024 - EXEMPTION FROM FILING O.T.
IA NO. 15807/2024 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
SLP(C) NO. 935-936/2024 (XII)
IA NO. 5895/2024 - EXEMPTION FROM FILING O.T.
IA NO. 5894/2024 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
DIARY NO(S). 2910/2024 (XII)
IA NO. 44894/2024 - CONDONATION OF DELAY IN FILING
IA NO. 44895/2024 - EXEMPTION FROM FILING O.T.
IA NO. 44893/2024 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
SLP(C) NO. 5513-5514/2024 (XII)
IA NO. 40733/2024 - EXEMPTION FROM FILING O.T.
IA NO. 40735/2024 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
SLP(C) NO. 5509-5510/2024 (XII)
IA NO. 38040/2024 - EXEMPTION FROM FILING O.T.
IA NO. 38037/2024 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
SLP(C) NO. 5511-5512/2024 (XII)
IA NO. 38758/2024 - EXEMPTION FROM FILING O.T.
IA NO. 38753/2024 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
SLP(C) NO. 5515-5516/2024 (XII)
IA NO. 41933/2024 - EXEMPTION FROM FILING O.T.
IA NO. 41934/2024 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
SLP(C) NO. 17510-17571/2024 (XII)
IA NO. 173038/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
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SLP(C) NO. 6219/2025 (XII) IA NO. 55931/2025 - EXEMPTION FROM FILING O.T. SLP(C) NO. 6045/2025 (XII) IA NO. 54823/2025 - EXEMPTION FROM FILING O.T. SLP(C) NO. 6614/2025 (XII) SLP(C) NO. 6026/2025 (XII) IA NO. 54670/2025 - EXEMPTION FROM FILING O.T. SLP(C) NO. 8850-8851/2025 (XII) IA NO. 80246/2025 - EXEMPTION FROM FILING O.T. SLP(C) NO. 8165-8166/2025 (XII) IA NO. 73392/2025 - EXEMPTION FROM FILING O.T. SLP(C) NO. 10439-10440/2025 (XII) IA NO. 81462/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA NO. 81464/2025 - EXEMPTION FROM FILING O.T. SLP(C) NO. 9332-9339/2025 (XII) IA NO. 84040/2025 - EXEMPTION FROM FILING O.T. SLP(C) NO. 15242/2025 (XII) FOR ADMISSION SLP(C) NO. 24597-24598/2023 (XII) 5 IA NO. 211016/2023 - EXEMPTION FROM FILING O.T. IA NO. 234199/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES SLP(C) NO. 25811-25876/2024 (XII) IA NO. 249489/2024 - EXEMPTION FROM FILING O.T. IA NO. 265920/2024 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES SLP(C) NO. 28048/2024 (XII) IA NO. 271026/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA NO. 271027/2024 - EXEMPTION FROM FILING O.T. SLP(C) NO. 28035/2024 (XII) IA NO. 270928/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA NO. 270929/2024 - EXEMPTION FROM FILING O.T. SLP(C) NO. 27854/2024 (XII) IA NO. 270259/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA NO. 270260/2024 - EXEMPTION FROM FILING O.T. SLP(C) NO. 28021/2024 (XII) IA NO. 270834/2024 - EXEMPTION FROM FILING O.T. SLP(C) NO. 27833/2024 (XII) IA NO. 270204/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA NO. 270206/2024 - EXEMPTION FROM FILING O.T. SLP(C) NO. 28022/2024 (XII) IA NO. 270820/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA NO. 270822/2024 - EXEMPTION FROM FILING O.T. SLP(C) NO. 28041-28042/2024 (XII) IA NO. 270979/2024 - EXEMPTION FROM FILING O.T. SLP(C) NO. 19092/2025 (XII) IA NO. 153918/2025 - EXEMPTION FROM FILING O.T. SLP(C) NO. 19090/2025 (XII) IA NO. 152925/2025 - EXEMPTION FROM FILING O.T. SLP(C) NO. 19089/2025 (XII) FOR ADMISSION AND I.R. SLP(C) NO. 19095/2025 (XII) IA NO. 152837/2025 - EXEMPTION FROM FILING O.T. 6 SLP(C) NO. 19094/2025 (XII) IA NO. 153252/2025 - EXEMPTION FROM FILING O.T. SLP(C) NO. 19107/2025 (XII) FOR ADMISSION AND I.R. SLP(C) NO. 19108/2025 (XII) SLP(C) NO. 19106/2025 (XII) IA NO. 156439/2025 - EXEMPTION FROM FILING O.T. SLP(C) NO. 19103/2025 (XII) IA NO. 155860/2025 - EXEMPTION FROM FILING O.T. SLP(C) NO. 19105/2025 (XII) SLP(C) NO. 19099/2025 (XII) SLP(C) NO. 19098/2025 (XII) IA NO. 155618/2025 - EXEMPTION FROM FILING O.T. SLP(C) NO. 19096/2025 (XII) SLP(C) NO. 19109/2025 (XII) SLP(C) NO. 19097/2025 (XII) FOR ADMISSION AND I.R. IA NO. 155229/2025 - EXEMPTION FROM FILING O.T. SLP(C) NO. 19104/2025 (XII) DIARY NO(S). 21003/2025 (XII) FOR ADMISSION AND I.R. IA NO. 158706/2025 - CONDONATION OF DELAY IN FILING IA NO. 158708/2025 - CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS IA NO. 158704/2025 - EXEMPTION FROM FILING O.T. DIARY NO(S). 22441/2025 (XII) IA NO. 157467/2025 - CONDONATION OF DELAY IN FILING IA NO. 157466/2025 - EXEMPTION FROM FILING O.T. DIARY NO(S). 22514/2025 (XII) IA NO. 156491/2025 - CONDONATION OF DELAY IN FILING IA NO. 156490/2025 - EXEMPTION FROM FILING O.T. DIARY NO(S). 22515/2025 (XII) IA NO. 156530/2025 - CONDONATION OF DELAY IN FILING IA NO. 156529/2025 - EXEMPTION FROM FILING O.T. SLP(C) NO. 10141-10148/2025 (XII) SLP(C) NO. 9369-9388/2025 (XII) Date : 07-05-2026 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA HON'BLE MR. JUSTICE ALOK ARADHE For Petitioner(s) : Mr. Maulik Nanavati, Adv.
Mr. Ankit Sahu, Adv.
Ms. Jaikriti S. Jadeja, AOR 7 For Respondent(s) : Mr. A. Selvin Raja, AOR Mr. A. Lakshminarayanan, AOR Mr. S C V Vimal Pani, Adv.
Mr. Madhu Babu, Adv.
Mr. P Venkatesan, Adv.
Mr. P Elangovan, Adv.
Mr. S Senthil Elangovan, Adv.
Mr. T. R. B. Sivakumar, AOR Mr. Deva Vrat Anand, Adv.
Ms. R. Shase, AOR Mr. Kamalesh, Adv.
Ms. R.kanishca, Adv.
Mr. V Sibi Kargil, Adv.
Mrs. V Keerthna, Adv.
Mr. Ashish Kumar Upadhyay, AOR Mr. M Navin Kumar, Adv.
Ms. Ishtha Singh, Adv.
Mr. Surit Chaubey, Adv.
Mr. C. Solomon, AOR Mr. M.p. Parthiban, AOR Ms. Priyaranjani Nagamuthu, Adv. Mr. Bilal Mansoor, Adv.
Mr. Shreyas Kaushal, Adv.
Mr. S. Geyolin Selvam, Adv.
Mr. Alagiri K, Adv.
Mr. Shivansh Sharma, Adv.
Mr. Abhishek S, Adv.
Mr. Vinay Kumar Singh, Adv.
Mr. M. Veeraragavan, AOR Mr. Vasantha Kumar A, Adv.
Mr. Satyendra Kumar, Adv.
Mr. Devesh Kumar Mishra, AOR Mr. Himanshu Nagarwal, Adv.
Mr. A Velan , AOR UPON hearing the counsel the Court made the following O R D E R 8 In view of the letter addressed by learned counsel for the petitioner seeking adjournment, list on 31.07.2026.
(B. LAKSHMI MANIKYA VALLI) (NIDHI WASON) COURT MASTER (SH) ASSISTANT REGISTRAR 9