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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(3) in The Orissa Animal Contagious Diseases Rules, 1957

(3)No professional dealer in animals shall purchase from or sell to any person any animal and no person shall sell any animal to such a dealer unless such animal has been vaccinated against contagious diseases.