Punjab-Haryana High Court
Dheeraj Verma vs State Of Punjab And Anr on 29 October, 2018
Author: Inderjit Singh
Bench: Inderjit Singh
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CRM-M-45609-2018
Date of Decision: 29.10.2018
DHEERAJ VERMA
.. Petitioner
Vs.
STATE OF PUNJAB AND ANR
..Respondents
CORAM: HON'BLE MR. JUSTICE INDERJIT SINGH
Present: Mr. Harjot Singh Mann, Advocate for the petitioner.
...
Inderjit Singh, J. (Oral)
Learned counsel for the petitioner prays that he may be permitted to withdraw the instant petition.
Dismissed as withdrawn.
(INDERJIT SINGH) 29.10.2018 JUDGE Jasmine Kaur Whether speaking/reasoned Yes Whether reportable No 1 of 1 ::: Downloaded on - 04-11-2018 07:46:27 :::