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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(7) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulations, 2016

(7)A short term open access customer shall submit an undertaking on Non Judicial Stamp Paper of Rs 100 (Rupees One Hundred Only) to the Nodal Agency alongwith the application as per the proforma prescribed in the detailed procedure. The undertaking shall be based on the RERC Open Access Regulations 2016 as amended from time to time.