Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 315] [Entire Act] State of Nagaland - Subsection Section 315(b) in Nagaland Municipal Act, 2001 (b)To put up a verandah, balcony arch, connecting passage, sunshade, weather frame, canopy, lawning or other such structure of things projecting from any storey over or across any street or portion thereof: