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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Odisha - Subsection

Section 18(b) in The Orissa Goshala Rules, 1985

(b)Vice-Chairman-The Vice-Chairman shall perform all the duties of the Chairman in his absence. In the absence of both Chairman and Vice-Chairman the elected members of the Federation present in the meeting shall choose one from among themselves as Chairman who shall conduct the said meeting.