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Bombay High Court

Shashikant Tukaram Salvi And 11 Ors vs Sukhakarta Sra Co-Op. Hsg Soc. And 7 Ors ... on 18 November, 2019

Bench: K.K. Tated, Sarang Vijaykumar Kotwal

      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
          ORDINARY ORIGINAL CIVIL JURISDICTION

                      WRIT PETITION NO. 723 OF 2016

      Sukhakarta Sra Co-op. Housing Society Ltd.           ....Petitioner
                  V/S
      The State Of Maharashtra And 8 Ors.               ....Respondent

WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 256 OF 2017 In WRIT PETITION 723 OF 2016 Sukhakarta Sra Co-op. Housing Society Ltd. ....Petitioner V/S The State Of Maharashtra And 8 Ors. And ....Respondent Dattatray Pandurang Sawant And 4 Ors (applicants) WITH CONTEMPT PETITION IN WRIT PETITION LODGING NO. 79 OF 2017 In WRIT PETITION 723 OF 2016 Shashikant Tukaram Salvi And 11 Ors ....Petitioner V/S Sukhakarta Sra Co-op. Hsg Soc. And 7 Ors And ....Respondent The State Of Maharashtra And 9 Ors WITH WRIT PETITION NO. 174 OF 2018 Shashikant Tukaram Salvi And 12 Ors ....Petitioner V/S Page 1/2 ::: Uploaded on - 18/11/2019 ::: Downloaded on - 19/11/2019 02:05:08 ::: The State Of Maharashtra And 7 Ors ....Respondent WITH WRIT PETITION NO. 1857 OF 2017 Suresh Pokale 3 Others ....Petitioner V/S State Of Maharashtra And 6 Others ....Respondent Mr. Sammer S. Kadam h/f Mr. Vaibhav Sugdar i/b Thakordas & Madgavkar Advocate & Solicitors For Petitioner Mr. Hemant Haryan, AGP in WP 723/2016 & WP 174/2018 a/w Mr. Amit Shastri, AGP in WP 1857/2017.

CORAM : K.K. TATED & SARANG VIJAYKUMAR KOTWAL, JJ DATE : 18th November, 2019 P.C. :

Not before the bench of which Hon\'ble Shri K. K. Tated J. is a member.

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