Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of West Bengal - Subsection Section 16(12) in The West Bengal Acupuncture System Of Therapy Act, 1996. (12)to perform such other functions as the State Government may direct or, on the recommendation of the Council, approve for carrying out the provisions of this Act.
