Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madhya Pradesh High Court

Modsingh @ Mohansingh vs The State Of Madhya Pradesh on 20 December, 2021

Author: Pranay Verma

Bench: Pranay Verma

1 CRA-4586-2021 The High Court Of Madhya Pradesh CRA No. 4586 of 2021 (MODSINGH @ MOHANSINGH AND OTHERS Vs THE STATE OF MADHYA PRADESH) Indore, Dated : 20-12-2021 The Advocates are abstaining from Court work today.

The matter is adjourned.

(PRANAY VERMA) JUDGE rashmi Signature Not Verified SAN Digitally signed by RASHMI PRASHANT Date: 2021.12.21 12:20:15 IST