Madhya Pradesh High Court
Modsingh @ Mohansingh vs The State Of Madhya Pradesh on 20 December, 2021
Author: Pranay Verma
Bench: Pranay Verma
1 CRA-4586-2021 The High Court Of Madhya Pradesh CRA No. 4586 of 2021 (MODSINGH @ MOHANSINGH AND OTHERS Vs THE STATE OF MADHYA PRADESH) Indore, Dated : 20-12-2021 The Advocates are abstaining from Court work today.
The matter is adjourned.
(PRANAY VERMA) JUDGE rashmi Signature Not Verified SAN Digitally signed by RASHMI PRASHANT Date: 2021.12.21 12:20:15 IST