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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of West Bengal - Subsection

Section 31(xii) in Purba Medinipur University Act, 2017

(xii)to frame rules relating to the courses of Post-graduate Studies and the division of subjects in regard thereto including interdisciplinary or multidisciplinary integrated comes in selected subjects and to recommend to the Executive Council the making of Regulations in this regard;