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[Cites 0, Cited by 0] [Section 9A] [Entire Act]

State of Tamilnadu - Subsection

Section 9A(1) in Tamil Nadu Legislator's Pension Rules, 1977

(1)A Member/Pensioner shall furnish the details of his/her family in Form VII indicating the names of his/her family as defined in subsection (2-B) of section 12-B of the Act, for family pension.