Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Maharashtra - Section

Section 14 in The Maharashtra Narcotic Drags and Psychotropic Substances Rules, 1985

14.

Any Revenue Officer, not below the rank of a Tahsildar, or an officer of the Food and Drug Administration, not below the rank of Inspector or any officer of the Prohibition and Excise Department, not below the rank of a Sub-Inspector or any officer of the Police Department, not below the rank of a Head Constable may at any time examine any package or receptacle containing poppy straws or any consignment of poppy straws during its transit.Accounts and Returns