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[Cites 0, Cited by 0] [Section 82] [Entire Act]

State of Telangana - Subsection

Section 82(1) in Telangana Panchayat Raj Act, 2018

(1)A book shall be kept at the office of every Gram Panchayat in which the places registered, licensed or provided under section 79, section 80, section 81 and all such places registered, licensed or provided before the commencement of this Act shall be recorded.