Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Tamilnadu - Subsection

Section 37(6) in Gudalur Janmam Estates (Abolition and Conversion into Ryotwari) Rules, 1974

(6)As many copies of the application, as there are respondents with one additional copy for the Tahsildar of the Taluk in which the land is situated, shall be filed with the application