Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Jharkhand - Subsection

Section 27(2) in Jharkhand Agricultural Produce Markets Act, 2000

(2)The market fee chargeable under sub-section (1) shall be payable by the buyer, in the manner prescribed.