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Union of India - Section

Section 110 in The Petroleum Rules, 2002

110. Protection against stray current

.-(1) Where high values of stray currents are likely to exist, both the rails of spur lines shall be insulated from a railway siding which is used for the loading or unloading of tank wagons.
(2)On electrified railway systems, live-contact rails and overhead electric lines shall be terminated outside the area where tank wagons are loaded or unloaded, such rails or overhead lines shall not be allowed within a refinery or an installation.
(3)No joint in a pipeline or associated equipments shall be broken save as provided in sub-rule (2) of rule 109.