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[Cites 0, Cited by 0] [Section 19(3)] [Section 19] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 19(3)(a) in Jammu and Kashmir Maintenance and Welfare of Parents and Senior Citizens Rules, 2017

(a)Officers of the Government in the Police, Health and Publicity Department and department dealing with welfare of senior citizens ;