Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(l) in Tamil Nadu Urban Land (Ceiling and Regulation) Act, 1978

(l)"to hold" with its grammatical variations, in relation to any vacant land, means-