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State of Meghalaya - Section

Section 43A in Meghalaya Municipal Act, 1973

43A. Annual Budget.

- A Municipal Board shall pass the Annual Budget Estimates for the next financial year before the end of the preceding financial year:Provided that when the failure to pass the Budget as aforesaid in due to causes beyond the control of a Municipal Board or Town Committee, the Commissioner may on application by the Municipal Board or Town Committee give such extension of time as he may seem necessary to pass the Budget.