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Commissioner Of Income Tax (Intl. Tax) - ... vs Halliburton Export Inc. on 6 November, 2017

     ITEM NO.18                                 REGISTRAR COURT. 1                   SECTION XIV

                                     S U P R E M E C O U R T O F                I N D I A
                                             RECORD OF PROCEEDINGS


                                 BEFORE THE REGISTRAR MR. RAMKUMAR CHOUBEY

     Civil Appeal                   No(s).      3369/2017

     COMMISSIONER OF INCOME TAX (INTL. TAX) - 2                                   Appellant(s)

                                                             VERSUS

     HALLIBURTON EXPORT INC.                                                      Respondent(s)

     WITH
     C.A. No. 3796/2017 (XIV)

     Date : 06-11-2017 These appeals were called on for hearing
                       today.


     For Appellant(s)                       Abhishek Raj,Adv.
                                            Mrs. Anil Katiyar, AOR

     For Respondent(s)


                                 UPON hearing the counsel the Court made the following
                                                    O R D E R

Await Certificate of Service in respect of sole respondent. Reminder be issued. C.A. No. 3796/2017

Fresh steps along with fresh address be taken by the learned counsel for the appellant for service of the sole respondent within two weeks' time. Thereafter, notice be issued.

List again on 9th of January, 2018. Digitally signed by VINOD KUMAR TIWARI Date: 2017.11.07

RAMKUMAR CHOUBEY 16:11:56 IST Reason:

Registrar