Section 71(1) in The Meghalaya Co-operative Societies Rules
(1)When the annual audit of a co-operative society is completed, the audit officer will record a certificate in the cash book in the following form :"Certified that I have this day completed the audit of the.............for the period from to ............... and that a copy of the balance-sheet together with the statement of accounts audited and the audit report with the statement as required under Section 58 shall be sent within a week to the society for record".
