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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Rajasthan - Subsection

Section 18(4) in Rajasthan Public Libraries Rules, 2012

(4)'D' class public library which
(a)has more than 100 books
(b)subscribes of more than 5 periodicals and 3 newspapers;
(c)has more than 25 members
(d)remains open for public are not less than three hours on every working day; and
(e)has not less than 15 percent of the total books useful for children.