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[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(3)(b) in Andhra Pradesh Court-fees and Suits Valuation Act, 1956

(b)Nothing in this sub-section shall be deemed to affect any power conferred upon a Court by Rule 6 of Order II in the First Schedule to Code of Civil Procedure, 1908 (Central Act V of 1908).