Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] Bombay Presidency - Subsection Section 28(5) in Bombay Industrial Relations Act, 1946 (5)Vacancies in the number of the persons elected under sub-section (1) or (3) shall be filled by election in the prescribed manner.
