Calcutta High Court
Narendra Kumar Berlia vs Om Prakash Berlia & Ors on 21 December, 2017
Author: Sahidullah Munshi
Bench: Sahidullah Munshi
OD - 14
ORDER SHEET
CS No. 79 of 2011
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
NARENDRA KUMAR BERLIA
Versus
OM PRAKASH BERLIA & ORS.
BEFORE:
The Hon'ble JUSTICE SAHIDULLAH MUNSHI
Date : 21st December, 2017.
Appearance:
Mr. Samit Talukdar, Sr. Adv. Mr. S. R. Kakrania, Adv. Mr. Sanjeeb Seni, Adv. Mr. Arkadeb Biswas, Adv. Mrs. Ritika Shroff, Adv. For the defendant no. 1 & 2 Mr. Chayan Gupta, Adv.
Mr. A. K. Dey, Adv.
For the defendant no. 7 & 14 Mr. P. Bag, Adv.
Mr. A. K. Dey, Adv.
For the defendant no. 21 & 22 Mr. A. Mukherjee, Adv. For the defendant no. 3, 5 & 16 Mr. Sayed Huda, Adv.
Mr. Tarun Aich, Adv.
For the defendant no. 6 The Court : The hearing of this matter is adjourned today.
By consent of the parties, let this matter be listed two weeks after vacation for 'Framing of Issues'.
(SAHIDULLAH MUNSHI, J.) A Dey