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State of Maharashtra - Section

Section 5 in The Maharashtra Land Revenue Circle Officers and Circle Inspectors, (Duties and Functions) Rules, 1970

5. Circle Officer and Circle Inspector to intimate their tour programme.

- Except during the period commencing on the 1st day of July and ending on the 15th day of September, every Circle Officer, or as the case may be, Circle Inspector shall send every Saturday to the District Inspector of Land Records and the Tahsildar or, as the case may be, Naib-Tahsildar, a postcard showing the villages in which he expects to be working on each day of the following fortnights.