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Union of India - Section

Section 168 in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

168. Control in the safety zone .-(1) The master of the attendant vessel or off take tanker shall comply with instructions of the Offshore Installation Manager when in a safety zone.

(2)The master of the attendant vessel or off take tanker shall be responsible for safety of his crew, the safe operation of attendant vessel or off take tanker and for avoiding collision with the installation or associated facilities.