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Central Administrative Tribunal - Madras

P Naresh Kumar Reddy vs Mr Sanjay Malhotra, Secretary, M/O ... on 9 February, 2023

1 CP 4/2023 in. OA 533/2018

CENTRAL ADMINISTRATIVE TRIBUNAL
CHENNAI BENCH

CP/310/0004/2023 in OA 310/00533/2018
Dated Thursday the 9" day of February Two Thousand and Twenty Three

CORAM: HON'BLE MS. MANJULA DAS, Member (J)
& 7
HON'BLE MR. T. JACOB, Member (A)

'O 1. P.Naresh Kumar Reddy

~~ S/o Late P. Ramnarayan Reddy
Aged 62 years .
Residing at Flat No.301
Tower 8, Skycity Apartments ~
Vanagaram, Ambattur Road
Adayalampattu, Chennai -- 600 095.

2. N.K. Raja | a
a S/o. K. Narayanan |

Aged 62 years _

Residing at'No. 3362AD, AF 8" Street

11% Main Road, Anna Nagar West .

Chennai 600040. * . ,.,Applicants

By Advocate M/s. Menon, Karthik, Mukundan and'Neelakantaz

Vs

1. Mr. Sanjay Malhotra

Secretary to Government ;
Ministry of Finance es
Department of Revenue -

North Block, New Delhi 110 001.

2. Mr. Vivekjohri
| Central Board of Excise & Customs .
-.. . Ministry of Finance, Departmetn of Revenue



3. Mt. Mandalika Srinivas |
Principal Chief Commissioner of Central Tax & Central Excise
Central GST: & Central Excise Zone

Tamil Nadu & Puducherry
26/1, Mahathma Gandhi Road a
Nungambakkam,.Chennai 600 034. .... Respondents
XN .
a



3 CP 4/2023 in OA 533/2018

ORAL ORDER a a -

(Pronounced by Hon'ble Ms. Manjula Das, Member(9)) This Contempt Petition is filed by the applicants.in OA' 310/00533/2018 alleging wilful disobedience of the common interim order of this Tribunal dt. 24.04.2018,

2. When the matter came up for hearing, learns counsel for the applicants submit that he would like to withdraw the contempt petition. He ha' also made an endorsement in the file. | |

3. In view of the submission made by learned counsel for the applicants, permission is granted to withdraw the CP. However fhe applivanité are-granted- liberty: for their redressal.

-_~ a